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Allahabad High Court

U.P.State Industrial Development ... vs Sri. Manzoor Ali & Another on 7 January, 2010

Author: San°Ay Misra

Bench: San°Ay Misra

Court No. - 19
Case :- FIRST APPEAL No. - 785 of 2001

Petitioner :- U.P.State Industrial Development Corpn. Ltd.
Respondent :- Sri. Manzoor Ali & Another

Petitioner Counsel :- Siddhartha Verma

Respondent Counsel :- L.P.Singh,L.K. Singh

Hon'ble San°ay Misra,J.

As requested by Sri Siddhartha Verma, learned counsel for the appellant, the appeal is passed over for a week. Order Date :- 7.1.2010 Vks