Allahabad High Court
U.P.State Industrial Development ... vs Sri. Manzoor Ali & Another on 7 January, 2010
Author: San°Ay Misra
Bench: San°Ay Misra
Court No. - 19 Case :- FIRST APPEAL No. - 785 of 2001 Petitioner :- U.P.State Industrial Development Corpn. Ltd. Respondent :- Sri. Manzoor Ali & Another Petitioner Counsel :- Siddhartha Verma Respondent Counsel :- L.P.Singh,L.K. Singh Hon'ble San°ay Misra,J.
As requested by Sri Siddhartha Verma, learned counsel for the appellant, the appeal is passed over for a week. Order Date :- 7.1.2010 Vks