Delhi District Court
Rita Devi vs M/S Carnation Developers Pvt. Ltd on 13 May, 2025
13.05.2025 CS No. 524/25 Rita Devi vs. Carnation Developers Pvt Ltd Fresh suit received on assignment, it be checked and registered.
Present: Ld. Counsel for the plaintiff through VC.
Ld. Counsel for the plaintiff submits that the matter may be kept for consideration.
At request, renotify on 01.07.2025.
Sachin Sood DJ-01, Central, THC Delhi, 13.05.2025 Digitally signed by SACHIN SACHIN Date:
SOOD SOOD 2025.05.13 15:07:49 +0530