Section 504(2) in The Orissa Municipal Corporation Act, 2003
(2)The Corporation shall support interventions designed to address livelihood needs of the urban poor which will include -(i)the provision of vocational training facilities;(ii)implementation of savings and credit schemes or self-employment;(iii)addressing constraints in the labour market;(iv)providing improved access to raw materials and marketing support; and(v)legal rights and redressal systems.
