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[Cites 0, Cited by 0] [Section 21] [Entire Act]

Andaman and Nicobar Islands - Subsection

Section 21(a) in The 'Union Territory of Andaman and Nicobar Islands' Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2015

(a)to conduct surveys within the area of its jurisdiction to identify street vendors in the area and ensure their accommodation in accordance with the norms, plan and the holding capacity within the area of its jurisdiction;