Section 31(2)(viii) in Andhra Pradesh Excise (Grant of licence of selling by in-house and conditions of licence) Rules, 2005

[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

(viii)Persons convicted under Sec. 482 to 489 of the Indian Penal Code, 1860 (Central Act 4 5 of 1860);

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