Allahabad High Court
Smt. Nirja Kuril vs The State Of U.P. And Others on 27 January, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 14 Case :- SERVICE SINGLE No. -- 3371 of 1991 Petitioner :- Smt. Nirja Kuril Respondent :- The State Of U.P. And Others Petitioner Counsel :- R.B. Pandey Respondent Counsel :- C S C Hon'ble Saniav Misra.J.
It is informed that learned counsel for the petitioner is no more. Office is required to issue notice to the petitioner to engage a new counsel.
Order Date :- 27.1.2010 Lbm/--