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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(8) in The U.P. Antarim Zila Parishad Act, 1958

(8)A President of a Notified Area Committee or the Chairman of a Town Area Committee or the Pradhan of a Gaon Sabha, an election as Adhyaksha shall, with effect from the date of such election, cease to be the President of the Notified Area Committee, or the Chairman of the Town Area Committee, or the Pradan of the Gaon Sabha, as the case my be.