Delhi High Court - Orders
Rouse Avenue Bar Association vs The Bar Council Of Delhi & Anr on 13 October, 2023
Author: Siddharth Mridul
Bench: Siddharth Mridul, Manmohan, Rajiv Shakdher
$~Full Bench-Items-1, 2, 3, 4, 5 & 6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
1
+ W.P.(C) 3713/2019, CM APPL. 17059/2019, CM APPL.
24430/2020, CM APPL. 8881/2021, CM APPL. 14267/2021, CM
APPL. 14268/2021, CM APPL. 26327/2021, CM APPL.
40275/2021, CM APPL. 37776/2022, CM APPL. 37777/2022 &
CM APPL. 37839/2022
ROUSE AVENUE BAR ASSOCIATION ..... Petitioner
Through: Mr. Munawwar Nasian, Advocate
with Mr. Siddharth, Hony. Secretary
& Mr. Yajvender Kumar, Senior Vice
President.
versus
THE BAR COUNCIL OF DELHI & ANR ..... Respondents
Through: Mr. I.S. Saroha, President RCBA with
Mr. Manjeet Mathur, Advocate for
RCBA.
Mr. Vinod Sharma, Mr. Vipin
Chaudhary and Mr. Amit Baisoya,
Advocates for Saket Bar Association.
Mr. Ajay Kumar Aggarwal & Mr.
Shivender Kumar Sharma, Advocates
for Bar Council of Delhi.
Mr. Kirti Uppal, Senior Advocate,
Mr. Dayan Krishnan, Senior
Advocate with Mr. Sandeep Sharma,
Mr. Siddharth Tripathy and Mr.
Chandan Sinha, Advocates for
DHCBA.
Mr. Pankaj Kumar, Advocate in CM
APPL. 14267/2021 & CM APPL.
14268/2021, with applicants Lalit
Sharma & Shannu Baghel.
W.P.(C) 3713/2019 and connected matters Page 1 of 7
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/10/2023 at 21:01:29
2
+ W.P.(C) 11975/2019, CM APPL. 49042/2019, CM APPL.
2204/2020, CM APPL. 2205/2020 & CM APPL. 37840/2022
ROUSE AVENUE BAR ASSOCIATION ..... Petitioner
Through: Mr. Munawwar Nasian, Advocate
with Mr. Siddharth, Hony. Secretary
& Mr. Yajvender Kumar, Senior Vice
President.
versus
THE BAR COUNCIL OF DELHI AND ORS. ..... Respondents
Through: Mr. Rakesh Kumar Khanna, Senior
Advocate with Mr. Ajay Kumar
Aggarwal & Mr. Shivender Kumar
Sharma, Advocates for R-1.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Sandeep Sharma,
Mr. Siddharth Tripathy and Mr.
Chandan Sinha, Advocates for
DHCBA.
Mr. Ajay Kumar Aggarwal & Mr.
Shivender Kumar Sharma, Advocates
for Bar Council of Delhi.
Mr. Vinod Sharma, Mr. Vipin
Chaudhary and Mr. Amit Baisoya,
Advocates for Saket Bar
Association.
Mr. I.S. Saroha, President RCBA with
Mr. Manjeet Mathur, Advocate for
RCBA.
3
+ W.P.(C) 6338/2023, CM APPL. 24878/2023 & CM APPL.
51772/2023
P K DASH ADVOCATE ..... Petitioner
W.P.(C) 3713/2019 and connected matters Page 2 of 7
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/10/2023 at 21:01:29
Through: Mr. Gautam Das & Mr. Dhirendra
Kumar Jha, Advocates.
versus
SAKET BAR ASSOCIATION AND ORS ..... Respondents
Through: Mr. Dayan Krishnan, Senior
Advocate with Mr. Sandeep Sharma,
Mr. Siddharth Tripathy and Mr.
Chandan Sinha, Advocates for
DHCBA.
Mr. Munawwar Nasian, Advocate for
R-9 with Mr. Siddharth, Hony.
Secretary & Mr. Yajvender Kumar,
Senior Vice President.
Mr. Rakesh Kumar Khanna, Senior
Advocate with Mr. Ajay Kumar
Aggarwal & Mr. Shivender Kumar
Sharma, Advocates for Bar Council
of Delhi.
Mr. Anurag Ahluwalia, CGSC for R-
15.
Mr. Vinod Sharma, Mr. Vipin
Chaudhary and Mr. Amit Baisoya,
Advocates for Saket Bar Association.
Mr. I.S. Saroha, President RCBA with
Mr. Manjeet Mathur, Advocate for
RCBA.
Mr. Ajay Kumar Aggarwal & Mr.
Shivender Kumar Sharma, Advocates
for Bar Council of Delhi.
4
+ W.P.(C) 10363/2021, CM APPL. 31884/2021, CM APPL.
17981/2022 & CM APPL. 51769/2023
LALIT SHARMA AND ORS ..... Petitioners
Through: Mr. Pankaj Kumar, Mr. Bhagwati
Prasad and Mr. Sarwan Kumar
W.P.(C) 3713/2019 and connected matters Page 3 of 7
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/10/2023 at 21:01:29
Advocates along with Petitioners, Mr.
Lalit Sharma & Mr. Shannu Baghel.
versus
UNION OF INDIA AND ORS ..... Respondents
Through: Mr. Ruchir Mishra, Mr. Sanjeev
Kumar Saxena, Mr. Mukesh Kumar
Tiwari, Ms. Reba Jena Mishra,
Advocates for R-1/UOI.
Mr. Preet Pal Singh, Mr. Saurabh
Sharma & Mr. Rishabh Chauhan,
Advocates for Bar Council of India.
Mr. I.S. Saroha, President RCBA with
Mr. Manjeet Mathur, Advocate
(Secretary) with Mr. N.K. Kadian,
Advocate (Senior Member) for R-7.
Mr. Vinod Sharma, Mr. Vipin
Chaudhary and Mr. Amit Baisoya,
Advocates for Saket Bar Association.
Mr. Ajay Kumar Aggarwal & Mr.
Shivender Kumar Sharma, Advocates
for Bar Council of Delhi.
Mr. Anupam Srivastava, ASC,
GNCTD with Ms. Anushka
Bhatnagar, Advocate.
Mr. Rakesh Kumar Khanna, Senior
Advocate with Mr. Ajay Kumar
Aggarwal & Mr. Shivender Kumar
Sharma, Advocates for R-3/ Bar
Council of Delhi.
Mr. Dayan Krishnan, Senior
Advocate with Mr. Sandeep Sharma,
Mr. Siddharth Tripathy and Mr.
Chandan Sinha, Advocates for
DHCBA.
W.P.(C) 3713/2019 and connected matters Page 4 of 7
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/10/2023 at 21:01:30
Mr. Munawwar Nasian, Advocate for
R-4, with Mr. Siddharth, Hony.
Secretary & Mr. Yajvender Kumar,
Senior Vice President.
5
+ W.P.(C) 4756/2023, CM APPL. 18334/2023, CM APPL.
33247/2023, CM APPL. 33248/2023, CM APPL. 36584/2023, CM
APPL. 37055/2023, CM APPL. 37056/2023, CM APPL.
37057/2023, CM APPL. 37058/2023, CM APPL. 37063/2023, CM
APPL. 37064/2023, CM APPL. 38310/2023 & CM APPL.
47263/2023
NITIN KUMAR ADVOCATE ..... Petitioner
Through: Appearance not given.
versus
BAR COUNCIL OF DELHI & ORS. ..... Respondents
Through: Mr. Dayan Krishnan, Senior
Advocate with Mr. Sandeep Sharma,
Mr. Siddharth Tripathy and Mr.
Chandan Sinha, Advocates for
DHCBA.
Mr. Rakesh Kumar Khanna, Senior
Advocate with Mr. Ajay Kumar
Aggarwal & Mr. Shivender Kumar
Sharma, Advocates for R-3.
Mr. Munawwar Nasian, Advocate for
R-9 with Mr. Siddharth, Hony.
Secretary & Mr. Yajvender Kumar,
Senior Vice President.
Mr. Ajay Kumar Aggarwal & Mr.
Shivender Kumar Sharma, Advocates
for Bar Council of Delhi.
Mr. Vinod Sharma, Mr. Vipin
Chaudhary and Mr. Amit Baisoya,
Advocates for Saket Bar Association.
W.P.(C) 3713/2019 and connected matters Page 5 of 7
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 18/10/2023 at 21:01:30
Mr. I.S. Saroha, President RCBA with
Mr. Manjeet Mathur, Advocate for
RCBA.
6
+ W.P.(C) 13140/2023 & CM APPL. 51894/2023
RAJIV KHOSLA ..... Petitioner
Through: Mr. Gautam Das & Mr.
Dhirendra Kumar Jha,
Advocates.
versus
REGISTRAR GENERAL, HIGH COURT OF DELHI AND
ORS. ..... Respondents
Through: Mr. Anurag Ahluwalia, CGSC for
R-1 & R-15/DHC.
Mr. Rakesh Kumar Khanna,
Senior Advocate with Mr. Ajay
Kumar Aggarwal & Mr. Shivender
Kumar Sharma, Advocates for R-
2/Bar Council of Delhi.
Mr. Ashish Garg, Advocate for R-
5/NDBA with Mr. O.N. Sharma,
Secreatry, NDBA.
Mr. Vinod Sharma, Mr. Vipin
Chaudhary and Mr. Amit Baisoya,
Advocates for Saket Bar Association.
Mr. I.S. Saroha, President RCBA with
Mr. Manjeet Mathur, Advocate for
RCBA.
Mr. Ajay Kumar Aggarwal & Mr.
Shivender Kumar Sharma, Advocates
for Bar Council of Delhi.
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE MANMOHAN
HON'BLE MR. JUSTICE RAJIV SHAKDHER
ORDER
% 13.10.2023 W.P.(C) 3713/2019 and connected matters Page 6 of 7 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 21:01:30 At joint request of learned counsel appearing on behalf of the parties, in order to enable them to file a brief written synopsis of submissions, running into 03 pages, the hearing of the present batch of petitions, is adjourned.
List on 03.11.2023.
Interim order(s), if any, to continue till the next date of hearing.
SIDDHARTH MRIDUL, J MANMOHAN, J RAJIV SHAKDHER, J OCTOBER 13, 2023/dn W.P.(C) 3713/2019 and connected matters Page 7 of 7 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 18/10/2023 at 21:01:30