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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Rajasthan - Subsection

Section 33(3) in The Rajasthan Brewery Rules, 1972

(3)He shall make such entry, so far as respects the day and hour of brewing, at least twenty four hours before he begins to mash any malt or corn or dissolve any sugar, and so far as respects the quantity of malt corn, sugar, hops and hops substitutes at least two hours before the hour entered for brewing.