Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2 in Airports Authority of India (Management of Airports) Regulations, 2003 2. Application and Scope. - They shall apply to all airports and civil enclaves to which the Airports Authority of India Act, 1994 applies.
