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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(2)(f) in Sikkim Ecology Fund and Environment Cess Act, 2005

(f)Impose restrictions on entry of vehicles of any kind or by persons in any area as specified and regulate the entry on payment of environmental fee as may be prescribed by the State Government by notification;