Himachal Pradesh High Court
Ranvir Singh vs . State Of H.P. & Ors. on 26 April, 2023
Author: Satyen Vaidya
Bench: Satyen Vaidya
Ranvir Singh vs. State of H.P. & Ors.
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CWPOA No. 1225 of 2019.
26.04.2023 Present: Mr. Raju Ram Rahi, Advocate, for the petitioner.
Mr. B.N. Sharma, Mr. Mohinder Zharaick, Additional Advocates General, and Ms. Ranjana Patial, Deputy Advocate General, for respondents No.1 to 4.
CWPOA No. 1225 of 2019.
Respondent No.5 is still unserved. Let notice be issued to respondent No.5, returnable for 31st May, 2023, on steps being taken within three days.
CMP-T No. 69 of 2023.
Since service of respondent is not complete, no orders can be passed in this application, at this stage. Application stands disposed of accordingly.
(Satyen Vaidya) Judge 26th April, 2023.
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