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Telecom Regulatory Authority Of India - Section

Section 6 in Telecommunication (Broadcasting and Cable) Services Standards of Quality of Service and Consumer Protection (Addressable Systems) Regulations, 2017

6. Subscription of channels/bouquets.

- Every distributor of television channels or its linked local cable operator, as the case may be, shall, upon receiving a request from a subscriber, activate requested channel or bouquet available on its platform, as soon as possible, but not later than seventy two hours:Provided that the charges for requested channel or bouquet shall be payable by the subscriber from the date of activation of such channel or bouquet.