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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(5) in The Punjab Home Guards and Civil Defence (Field) Class III Service Rules, 1983

(5)In the case of Draftsmen. - By direct appointment from amongst persons who are Matriculates and have done two years diploma course in Draftmanship of the Industrial Training Institute or of a recognised institution.