Section 24(1)(ii) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

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State of Uttar Pradesh - Subsection

Section 24(1)(ii) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

(ii)the second efficiency bar unless he is found to have acquired good knowledge of rules and regulations of Weights and Measures organisation and has worked steadily and his work and conduct are found to be satisfactory and unless his integrity is certified.

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State of Uttar Pradesh - Subsection

Section 24(1)(ii) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979