Supreme Court - Daily Orders
Collector Of Jalpaiguri vs Darjeeling Dooars Plantations (Tea) ... on 24 August, 2018
Bench: S.A. Bobde, L. Nageswara Rao
ITEM NO.6 COURT NO.6 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
M.A. No.2215/2018 in C.A. No.2549/2006
COLLECTOR OF JALPAIGURI & ANR. Petitioner(s)
VERSUS
DARJEELING DOOARS PLANTATIONS (TEA) LTD. & ANR. Respondent(s)
(FOR ADMISSION and IA No.77983/2018-APPROPRIATE ORDERS/DIRECTIONS)
Date : 24-08-2018 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE L. NAGESWARA RAO
For Petitioner(s) Mr. Vikash Singh, Sr. Adv.
Ms. Sukanya Basu, Adv.
For M/S. Fox Mandal & Co., AOR
For Respondent(s) Ms. Astha Sharma, Adv.
Ms. Kajal Dalal, Adv.
Mr. Suhaan Mukerji, Adv.
Mr. Harsh Hiroo Gursahani, Adv.
Ms. Astha Sharma, Adv.
Mr. Abhishek Manchanda, Adv.
For M/S. PLR Chambers And Co., AOR
Mr. Anip Sachthey, AOR (Not Present)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
(SANJAY KUMAR-II) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.24 16:34:00 IST Reason: