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Supreme Court - Daily Orders

Collector Of Jalpaiguri vs Darjeeling Dooars Plantations (Tea) ... on 24 August, 2018

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.6                                 COURT NO.6                SECTION XVI

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

     M.A. No.2215/2018 in C.A. No.2549/2006


     COLLECTOR OF JALPAIGURI & ANR.                                        Petitioner(s)

                                                       VERSUS

     DARJEELING DOOARS PLANTATIONS (TEA) LTD. & ANR.                       Respondent(s)

     (FOR ADMISSION and IA No.77983/2018-APPROPRIATE ORDERS/DIRECTIONS)

     Date : 24-08-2018 This application was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO

     For Petitioner(s)                   Mr. Vikash Singh, Sr. Adv.
                                         Ms. Sukanya Basu, Adv.
                                         For M/S. Fox Mandal & Co., AOR

     For Respondent(s)                   Ms.   Astha Sharma, Adv.
                                         Ms.   Kajal Dalal, Adv.
                                         Mr.   Suhaan Mukerji, Adv.
                                         Mr.   Harsh Hiroo Gursahani, Adv.
                                         Ms.   Astha Sharma, Adv.
                                         Mr.   Abhishek Manchanda, Adv.
                                         For   M/S. PLR Chambers And Co., AOR

                                         Mr. Anip Sachthey, AOR (Not Present)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice.

(SANJAY KUMAR-II) (SUMAN JAIN) COURT MASTER (SH) BRANCH OFFICER Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.08.24 16:34:00 IST Reason: