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State of Odisha - Section

Section 24 in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997

24. Annual Report.

- The Board of Trustees shall submit to the Board, within six months of the close of the financial year a report on the working of the fund during the last proceeding financial year and such report shall be forwarded to the State Government with the remarks of the Board for information of State Government.