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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(2) in Rajasthan Cinemas (Regulation) Act, 1952

(2)[ In making rules under this section, the State Government may provide that any person failing to comply with or contravening the provision of any rule, shall, on conviction, be punished with fine which may extend to one hundred rupees.