Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 42 in The Punjab Agricultural Produce Markets (General) Rules, 1962 42. Preservation of records. - The respective records of the Board and the Market Committee shall be preserved for the period noted against each in the schedule hereto annexed :-
