Chattisgarh High Court
Vishal Swami @ Bittu vs State Of Chhattisgarh 25 ... on 28 November, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
MCRC No. 9147 of 2018
Vishal Swami @ Bittu Versus State Of Chhattisgarh
1
28-11-2018Heard.
Admit.
Call for the case diary and list the matter for final hearing in due course.
sd/-
(Sharad Kumar Gupta) Judge Khushi