Delhi High Court - Orders
M/S Agrawal Minerals (Goa Pvt. Ltd.) vs Union Of India & Anr on 14 August, 2024
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~9
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4414/2022 & CM APPLs. 13192/2022, 40034/2022
M/S AGRAWAL MINERALS (GOA PVT. LTD.) .....Petitioner
Through: Appearance not given.
versus
UNION OF INDIA & ANR. .....Respondents
Through: Mr. Kirtiman Singh, CGSC with Mr.
Waize Ali Noor, Mr. Maulik
Khurana, Mr. Kartik, Mr. Varun
Pratap Singh, Mr. Varun Rajawat and
Mr. Ranjeev Khatana, Advocates for
R-1.
Mr. Abhay Anil Anturkar, Mr. Dhruv
Tank and Ms. Aniruddha
Awalgaonkar, Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 14.08.2024
1. It is 04:15 p.m. Counsel for Petitioner seeks a pass over which is not possible at this time. Considering the position of the board, it is not feasible to grant a pass over.
2. Renotify on 18th November, 2024.
SANJEEV NARULA, J AUGUST 14, 2024 as This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/08/2024 at 04:38:24