Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

M/S Agrawal Minerals (Goa Pvt. Ltd.) vs Union Of India & Anr on 14 August, 2024

Author: Sanjeev Narula

Bench: Sanjeev Narula

                                    $~9
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 4414/2022 & CM APPLs. 13192/2022, 40034/2022
                                                M/S AGRAWAL MINERALS (GOA PVT. LTD.)                                                   .....Petitioner
                                                                                      Through:                 Appearance not given.

                                                                                      versus

                                                UNION OF INDIA & ANR.                                                             .....Respondents
                                                              Through:                                        Mr. Kirtiman Singh, CGSC with Mr.
                                                                                                              Waize Ali Noor, Mr. Maulik
                                                                                                              Khurana, Mr. Kartik, Mr. Varun
                                                                                                              Pratap Singh, Mr. Varun Rajawat and
                                                                                                              Mr. Ranjeev Khatana, Advocates for
                                                                                                              R-1.
                                                                                                              Mr. Abhay Anil Anturkar, Mr. Dhruv
                                                                                                              Tank      and     Ms.      Aniruddha
                                                                                                              Awalgaonkar, Advocates for R-2.

                                                CORAM:
                                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                                                      ORDER

% 14.08.2024

1. It is 04:15 p.m. Counsel for Petitioner seeks a pass over which is not possible at this time. Considering the position of the board, it is not feasible to grant a pass over.

2. Renotify on 18th November, 2024.

SANJEEV NARULA, J AUGUST 14, 2024 as This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 15/08/2024 at 04:38:24