Section 14 in The Bihar Private Medical (Indian System of Medicine) College (Taking Over) Act, 1985
14. Power to remove difficulties.
- If any difficulty arises in giving effect to the provisions of this Act the State Government may within two years from the commencement of this Act by order published in the Official Gazette as occasion may require, take any action not inconsistent with the provisions of this Act which may appear to be necessary, for the purpose of removing the difficulty.
