Gujarat High Court
Itd Cementation India Limited vs Abg Shipyard Ltd on 3 December, 2018
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/COMP/278/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/COMPANY PETITION NO. 278 of 2014
With
R/COMPANY PETITION NO. 114 of 2015
With
R/COMPANY PETITION NO. 128 of 2015
With
R/COMPANY PETITION NO. 129 of 2015
With
R/COMPANY PETITION NO. 130 of 2015
With
R/COMPANY PETITION NO. 215 of 2015
With
R/COMPANY PETITION NO. 242 of 2015
With
R/COMPANY PETITION NO. 303 of 2016
With
R/COMPANY PETITION NO. 375 of 2016
With
R/COMPANY PETITION NO. 380 of 2016
With
R/COMPANY PETITION NO. 4 of 2016
With
R/COMPANY PETITION NO. 53 of 2015
With
R/COMPANY PETITION NO. 5 of 2015
With
R/COMPANY PETITION NO. 66 of 2015
With
R/COMPANY PETITION NO. 68 of 2016
With
R/COMPANY PETITION NO. 9 of 2015
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STX MARINE SERVICES
Versus
ABG SHIPYARD LIMITED
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Appearance:
MR MANAV A MEHTA(3246) for the PETITIONER(s) No. 1
MR.PARTH CONTRACTOR(7150) for the RESPONDENT(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Page 1 of 2
C/COMP/278/2014 ORDER
Date : 03/12/2018
COMMON ORAL ORDER
It is pointed out at the bar that the matter is pending before the National Company Law Tribunal, Ahmedabad and request is made for longer time. At the request of the learned advocates appearing for the respective parties, S.O. to 28.1.2019.
(R.M.CHHAYA, J) MAULIK R. PANDYA Page 2 of 2