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[Cites 0, Cited by 2] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(6) in The U.P. Municipalities Act, 1916

(6)"Drain" includes a sewer, pipe, ditch, channel or any other device for carrying of sullage, sewage and polluted water, or rain water or sub-soil water, together with pail depots, traps, sinks cisterns, flush, tanks and other fitting appertaining thereto;