Supreme Court - Daily Orders
M/S.Vls Finance Ltd. vs Union Of India on 1 September, 2014
Bench: Fakkir Mohamed Ibrahim Kalifulla, Shiva Kirti Singh
ITEM NO.202 COURT NO.10 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 3317/2009
(Arising out of impugned final judgment and order dated 29/09/2008
in LPA No. 149/2008 passed by the High Court Of Delhi at New
Delhi)
M/S.VLS FINANCE LTD. Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
(With application for permission to bring additional facts and
interim relief)
[FOR FINAL DISPOSAL]
Date : 01/09/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE FAKKIR MOHAMED IBRAHIM KALIFULLA
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Siddharth Luthra, Sr. Adv.
Ms. Bina Gupta, A.O.R.
Ms. Rakhi Ray, Adv.
Mr. Ranjit Raut, Adv.
Mr. Ashok Kumar Sharma, Adv.
For Respondent(s) Mr. Jayant Bhushan, Sr. Adv.
For RR 2-4 Mr. Annam D. N. Rao, A.O.R.(NP)
Mr. Nitesh Jain, Adv.
For RR 1 Mr. Pramjit Singh Patwalia, Sr. Adv.
Ms. Sushma Suri, A.O.R.(NP)
Ms. Binu tamta, Adv.
UPON hearing counsel the Court made the following
O R D E R
Call this matter on 17th September, 2014.
Signature Not Verified Digitally signed by Kalyani Gupta Date: 2014.09.02 15:50:57 IST Reason: [KALYANI GUPTA] [SHARDA KAPOOR] COURT MASTER COURT MASTER