Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 114DB(6)] [Section 114DB] [Entire Act]

Union of India - Subsection

Section 114DB(6)(ii) in Income Tax Rules, 1962

(ii)"group" shall have the meaning as assigned to it in clause (e) of sub-section (9) of section 286;