Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 86(1)] [Section 86] [Entire Act] State of Tamilnadu - Subsection Section 86(1)(i) in The Coimbatore City Municipal Corporation Act, 1981 (i)the rent payable in respect of the premises or if no rent is so payable the rent payable for similar premises in the locality: