Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Kerala - Subsection Section 28(5) in The Kerala Prisons and Correctional Services (Management) Act, 2010 (5)The Chief Discipline Officer or Discipline Officer shall subject to the supervision of the Committee maintain discipline in the prison.
