Madhya Pradesh High Court
Sharad Yadav vs The State Of Madhya Pradesh on 6 April, 2015
MCRC 2385/2015
06/04/2015
Shri Ajay Singh Rathore, learned counsel for the
applicant.
Shri Raghvendra Dixit, learned Government
Advocate for the respondent State.
At the request of the applicant's counsel, the case is adjourned with a direction to place under the same head in the next week.
Case diary be produced on such date.
(U.C.Maheshwari) (Sushil Kumar Gupta)
Judge Judge
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