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Madhya Pradesh High Court

Sharad Yadav vs The State Of Madhya Pradesh on 6 April, 2015

                         MCRC 2385/2015
      06/04/2015
            Shri Ajay Singh Rathore, learned counsel for the
      applicant.
            Shri   Raghvendra   Dixit,    learned   Government
      Advocate for the respondent State.

At the request of the applicant's counsel, the case is adjourned with a direction to place under the same head in the next week.

Case diary be produced on such date.



      (U.C.Maheshwari)                   (Sushil Kumar Gupta)
          Judge                                   Judge
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