Punjab-Haryana High Court
Nitin Khurana vs Anand Verma And Anr on 10 February, 2015
208
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
FAO No.3434 of 2010 (O&M)
Date of decision : 10.02.2015
Nitin Khurana .........Appellant
Vs.
Anand Verma and Anr. ........Respondents
Coram: Hon'ble Mr.Justice Mahavir S.Chauhan.
Present:- None for the appellant.
Mr.Nitin Mittal, Advocate for
Mr.Subhash Goyal, Advocate for
the respondent-Insurance Company.
******
MAHAVIR S.CHAUHAN, J.(ORAL)
Even on second call, no body has put in appearance on behalf of appellant. It transpires from the record that on the previous three dates of hearing i.e. 28.05.2014, 21.07.2014 and 17.09.2014 also, no body appeared on behalf of the appellant.
Dismissed for non-prosecution.
10.02.2015 (Mahavir S. Chauhan)
anil Judge
ANIL KUMAR
2015.02.12 13:53
I attest to the accuracy and
authenticity of this document