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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Rajasthan - Subsection

Section 1(3) in The Rajasthan Tax on Luxuries (in Hotels and Lodging Houses) Act, 1990

(3)[ It shall come into force on such date as the State Government may by notification in the official Gazette appoint.] [Came into force on 12th March, 1997 vide Notification dated 12th March, 1997.]