Section 2 in Tamil Nadu Limited Proprietors Act, 1911
2.
[xxx] [This section was repealed by section 3 of and the Second Schedule to the Tamil Nadu Repealing and Amending Act, 1967 (Tamil Nadu Act XXV of 1957). In so far as this Act applies the added territories,section 2 was repealed by section 12 of the Tamil Nadu (Added Territories) Extension of Laws (No.2) Act,1961 (Tamil Nadu Act 39 of 1961).];
