Section 67B(5) in The Narcotic Drugs And Psychotropic Substances Rules, 1985
(5)[ The organisation requisitioning the samples shall maintain records and submit an annual report to the Chief Controller of Factories or Directorate for Forensic Science Services in Form No. 9.] [Substituted by Notification No. G.S.R. 525(E), dated 25.7.2019 (w.e.f. 14.11.1985).]