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[Cites 0, Cited by 10] [Section 293(4)] [Section 293] [Entire Act]

Union of India - Subsection

Section 293(4)(g) in The Code of Criminal Procedure, 1973

(g)[ any other Government Scientific Expert specified, by notification, by the Central Government for this purpose.] [Added by Act 25 of 2005, Section 26 (w.e.f. 23-6-2006).]