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[Cites 0, Cited by 0] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(5) in The M.P. Vishwavidyalaya Adhiniyam, 1973

(5)The committee shall have the powers to discuss and make recommendations on-
(a)the approach to Higher Education of Universities;
(b)academic programmes of general significance;
(c)organisation and programming of teaching work and examinations;
(d)extra-curricular and co-curricular activities in Colleges and Universities including organisation of Inter University competitions and Tournaments and youth festivals;
(e)student welfare activities in Universities including Health Services;
(f)work experience programmes for students;
(g)organisation of social service by students;
(h)residence and discipline of students;
(i)any other matter of interest to students in general.