Himachal Pradesh High Court
Kamal Jeet vs . Dy. Commissioner Of Solan & Ors. on 5 July, 2022
Bench: Sabina, Satyen Vaidya
Kamal Jeet vs. Dy. Commissioner of Solan & ors.
CWP No.572 of 2022 .
05.07.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Arun Kumar, Advocate, for the petitioner.
Mr. Kamal Kant, Deputy Advocate General, for respondents No.1 and 2/State.
Mr. Ajay Kumar, Advocate, for respondent No.3.
time to file reply.
r to Learned counsel for respondent No.3 seeks more List again on 16.11.2022.
Interim order to continue.
( Sabina ) Judge ( Satyen Vaidya ) July 5, 2022 (KS) Judge ::: Downloaded on - 05/07/2022 20:07:28 :::CIS