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State of Tamilnadu - Section

Section 37 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes

37.

By the time, only six months period is left for the Final B.D.S. Students to take up the Final B.D.S. Examination, the management of the Dental College shall apply to the University for affiliation of Compulsory Rotatory Resident Internship (CRRI) Training Course so as to enable the University to send an inspection commission at least three months before the commencement of the Final Year B.D.S. Degree Examination to inspect the institution regarding the facilities and other requirements available in the institution as required in the statutes for the affiliation of Compulsory Rotatory Resident Internship Training Course. A bank draft for Rs. 10,000 (Rupees ten thousand only) or such amount as may be prescribed by the Governing Council from time to time, drawn in favour of the Registrar, the Tamil Nadu Dr. M.G.R. Medical University, Chennai, shall be enclosed along with the application towards the inspection fee.