Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 157(7)] [Section 157] [Entire Act]

State of Odisha - Subsection

Section 157(7)(i) in The Orissa Motor Vehicles Rules, 1993

(i)within one hour of the receipt of the statement referred to in Sub-rule (6), to the person by whom the statement was delivered to him; or