Bombay High Court
Vikram Shrihari Paradhi vs The Maratha Vidya Prasarak Samaj And Ors on 17 January, 2023
Author: Sandeep V. Marne
Bench: S.V.Gangapurwala, Sandeep V. Marne
901.13167.22-wp.docx
Digitally IN THE HIGH COURT OF JUDICATURE AT BOMBAY
signed by
BASAVRAJ CIVIL APPELLATE SIDE JURISDICTION
BASAVRAJ GURAPPA
GURAPPA PATIL
PATIL Date: WRIT PETITION NO. 13167 OF 2022
2023.01.19
10:31:44
+0530
Vikram Shrihari Paradhi ..... Petitioner
Vs.
The Maratha Vidya Prasarak Samaj & Ors. ..... Respondents
Mr. R. N. Gite for the Petitioner
Mr. B. V. Samant, AGP for the State
CORAM: S.V.GANGAPURWALA, ACJ &
SANDEEP V. MARNE, J.
DATED : JANUARY 17, 2023
P.C.
1. Motion is made for speaking to the minutes in respect of order dated 16th November 2022.
2. The returnable date was 30th January 2023. However, the same has been typed as 30th January 2022.
3. In light of that, in paragraph No.2 of order dated 16 th November 2022, instead of 30 th January 2022 same be corrected as 30 th January 2023.
( SANDEEP V. MARNE , J) (ACTING CHIEF JUSTICE) Basavraj 1/1