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Gauhati High Court - Kohima

The Oriental Insurance Company Ltd vs Smti. Nchumbeni Lotha And 6 Ors on 16 February, 2026

                                   Page No.# 1/6

GAHC020005732025




                      THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
                         KOHIMA BENCH

                    Case No. : I.A.(Civil)/164/2025

         THE ORIENTAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED ORIENTAL HOUSE A-25/27, ASAF ALI
         ROAD, NEW DELHI-110002 AND REGIONAL DIVISIONAL OFFICES IN
         SEVERAL PLACES, INCLUDING A REGIONAL OFFICE AT
         GUWAHATI, ASSAM AND DIVISIONAL OFFICE AT DIMAPUR, IN THE
         STATE OF NAGALAND



         VERSUS

         SMTI. NCHUMBENI LOTHA AND 6 ORS
         WIFE OF LATE ELLIS LOTHA (REPRESENTING RESPONDENTS NO.
         2,3,4 AND 5)
         PERMANENT RESIDENT OF DOYANG SOUTH WING, DOYANG
         HYDEL PROJECT, B.P.O. WOKHA, DISTRICT- WOKHA, NAGALAND.
         PRESENTLY RESIDING AT SIGNAL BASTI, DIMAPUR NAGALAND

         2:SHRI LONGSHIO LOTHA
          SON OF ELLIS LOTHA
          PERMANENT RESIDENT OF DOYANG SOUTH WING
          DOYANG HYDEL PROJECT
          B.P.O. WOKHA
          DISTRICT- WOKHA
          NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
          DIMAPUR NAGALAND

         3:SHRI MERIBEMO LOTHA
          SON OF ELLIS LOTHA
          PERMANENT RESIDENT OF DOYANG SOUTH WING
          DOYANG HYDEL PROJECT
          B.P.O. WOKHA
          DISTRICT- WOKHA
                                           Page No.# 2/6

             NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
             DIMAPUR NAGALAND

            4:SHRI RENBI LOTHA
             SON OF LATE ELLIS LOTHA
             PERMANENT RESIDENT OF DOYANG SOUTH WING
             DOYANG HYDEL PROJECT
             B.P.O. WOKHA
             DISTRICT- WOKHA
             NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
             DIMAPUR NAGALAND

            5:SMTI. KHONZANI LOTHA
             DAUGHTER OF LATE ELLIS LOTHA
             PERMANENT RESIDENT OF DOYANG SOUTH WING
             DOYANG HYDEL PROJECT
             B.P.O. WOKHA
             DISTRICT- WOKHA
             NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
             DIMAPUR NAGALAND

            6:SHRI GURDEEP SINGH
             SON OF TEJA SINGH
             RESIDENT OF SEHAJ TRANSPORT
             NC BORA COMPLEX
             BIHARBARI
             KAMRUP-781028 ASSAM (OWNER)

            7:SHRI TIKEN BORA
             SON OF P.BORA
             RESIDENT OF DIGHALI PATHAR MATIKHOLA GAON
             PO AND PS BORPATHAR
             DISTRICT-GOLAGHAT
             SARUPATHAR
             GOLAGHAT-785602
            ASSAM (DRIVER

Advocate for the Petitioner   : KIM PIENYU,

Advocate for the Respondent : ,




             Linked Case : I.A.(Civil)/165/2025
                       Page No.# 3/6

THE ORIENTAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED ORIENTAL HOUSE A-25/27
ASAF ALI ROAD
NEW DELHI-110002 AND REGIONAL DIVISIONAL OFFICES IN
SEVERAL PLACES
INCLUDING A REGIONAL OFFICE AT GUWAHATI
ASSAM AND DIVISIONAL OFFICE AT DIMAPUR
IN THE STATE OF NAGALAND


VERSUS

SMTI. NCHUMBENI LOTHA AND 6 ORS
WIFE OF LATE ELLIS LOTHA (REPRESENTING RESPONDENTS NO. 2
3
4 AND 5)
PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

2:SHRI LONGSHIO LOTHA
SON OF ELLIS LOTHA
 PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

3:SHRI MERIBEMO LOTHA
SON OF ELLIS LOTHA
PERMANENT RESIDENT OF DOYANG SOUTH WING
DOYANG HYDEL PROJECT
B.P.O. WOKHA
DISTRICT- WOKHA
NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
DIMAPUR NAGALAND

4:SHRI RENBI LOTHA
SON OF LATE ELLIS LOTHA
PERMANENT RESIDENT OF DOYANG SOUTH WING
DOYANG HYDEL PROJECT
B.P.O. WOKHA
DISTRICT- WOKHA
NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
                           Page No.# 4/6

DIMAPUR NAGALAND

5:SMTI. KHONZANI LOTHA
DAUGHTER OF LATE ELLIS LOTHA
PERMANENT RESIDENT OF DOYANG SOUTH WING
DOYANG HYDEL PROJECT
B.P.O. WOKHA
DISTRICT- WOKHA
NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
DIMAPUR NAGALAND

6:SHRI GURDEEP SINGH
SON OF TEJA SINGH
RESIDENT OF SEHAJ TRANSPORT
NC BORA COMPLEX
BIHARBARI
KAMRUP-781028 ASSAM (OWNER)

7:SHRI TIKEN BORA
SON OF P.BORA
RESIDENT OF DIGHALI PATHAR MATIKHOLA GAON
PO AND PS BORPATHAR
DISTRICT-GOLAGHAT
SARUPATHAR
GOLAGHAT-785602
ASSAM (DRIVER)
------------
Advocate for : KIM PIENYU
Advocate for : appearing for SMTI. NCHUMBENI LOTHA AND 6 ORS



Linked Case : MACApp./18/2025

THE ORIENTAL INSURANCE COMPANY LTD.
HAVING ITS REGISTERED ORIENTAL HOUSE A-25/27
ASAF ALI ROAD
NEW DELHI-110002 AND REGIONAL DIVISIONAL OFFICES IN
SEVERAL PLACES
INCLUDING A REGIONAL OFFICE AT GUWAHATI
ASSAM AND DIVISIONAL OFFICE AT DIMAPUR
IN THE STATE OF NAGALAND


VERSUS

SMTI. NCHUMBENI LOTHA AND 6 ORS
WIFE OF LATE ELLIS LOTHA (REPRESENTING RESPONDENTS NO. 2
                       Page No.# 5/6

3
4 AND 5)
PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

2:SHRI LONGSHIO LOTHA
SON OF ELLIS LOTHA
 PERMANENT RESIDENT OF DOYANG SOUTH WING
 DOYANG HYDEL PROJECT
 B.P.O. WOKHA
 DISTRICT- WOKHA
 NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
 DIMAPUR NAGALAND

3:SHRI MERIBEMO LOTHA
SON OF ELLIS LOTHA
PERMANENT RESIDENT OF DOYANG SOUTH WING
DOYANG HYDEL PROJECT
B.P.O. WOKHA
DISTRICT- WOKHA
NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
DIMAPUR NAGALAND

4:SHRI RENBI LOTHA
SON OF LATE ELLIS LOTHA
PERMANENT RESIDENT OF DOYANG SOUTH WING
DOYANG HYDEL PROJECT
B.P.O. WOKHA
DISTRICT- WOKHA
NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
DIMAPUR NAGALAND

5:SMTI. KHONZANI LOTHA
DAUGHTER OF LATE ELLIS LOTHA
PERMANENT RESIDENT OF DOYANG SOUTH WING
DOYANG HYDEL PROJECT
B.P.O. WOKHA
DISTRICT- WOKHA
NAGALAND. PRESENTLY RESIDING AT SIGNAL BASTI
DIMAPUR NAGALAND

6:SHRI GURDEEP SINGH
SON OF TEJA SINGH
RESIDENT OF SEHAJ TRANSPORT
                                     Page No.# 6/6

            NC BORA COMPLEX
            BIHARBARI
            KAMRUP-781028 ASSAM (OWNER)

           7:SHRI TIKEN BORA
           SON OF P.BORA
           RESIDENT OF DIGHALI PATHAR MATIKHOLA GAON
           PO AND PS BORPATHAR
           DISTRICT-GOLAGHAT
           SARUPATHAR
           GOLAGHAT-785602
           ASSAM (DRIVER)
           ------------
           Advocate for : KIM PIENYU
           Advocate for : PFOSEKHO PFOTTE appearing for SMTI. NCHUMBENI
           LOTHA AND 6 ORS



                                BEFORE
             HON'BLE MRS. JUSTICE YARENJUNGLA LONGKUMER

                                 ORDER

16.02.2026 Counsel for both parties submit that they are not willing to refer the case for mediation.

Ms. Kim Pienyu is present for the appellant and Mr. Medo Vero, learned counsel appears for respondent nos. 1 to 4.

Accordingly, list the matter after 3 (three) weeks awaiting service upon the respondent nos. 5 and 6.

JUDGE Comparing Assistant