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Delhi High Court - Orders

Mahyco Monsanto Biotech (India) ... vs Union Of India And Ors on 18 January, 2023

                          $~20.
                          *       IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +       W.P.(C) 12069/2015 and C.M. Nos. 32036/2015, 3503/2016 &
                                  10972/2016
                                  MAHYCO MONSANTO BIOTECH (INDIA)
                                  PRIVATE LTD AND ANR                      ..... Petitioners
                                                    Through:     Ms. Aarushi Tiku, Advocate.

                                                    versus

                                  UNION OF INDIA AND ORS                           ..... Respondents
                                                    Through:     Mr. Dev P. Bhardwaj, Govt. Counsel
                                                                 for UOI with Ms. Anubha Bhardwaj
                                                                 and Mr. Sarthak Anand, Advocates.
                                                                 Ms. Vishrutyi Sahni, Advocate for
                                                                 R-2.

                                  CORAM:
                                  HON'BLE MR. JUSTICE GAURANG KANTH
                                                    ORDER

% 18.01.2023 The hearing has been conducted through hybrid mode (physical and virtual hearing).

An adjournment slip has been moved by the learned counsel for the petitioner. The same is not opposed by learned counsel for the respondents.

List on 17.08.2023.

GAURANG KANTH, J JANUARY 18, 2023 N3 Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:25.01.2023 18:16:47