Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 121 in The Goa, Daman and Diu School Education Rules, 1986 121. Entry in the General Register. - Pupil's name should not be entered in the General Register until the fees due if any are paid and he/she is formally admitted.
