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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Chattisgarh - Subsection

Section 3(40) in The Chhattisgarh Municipalities Act, 1961

(40)[ "Year" means a financial year beginning on the first day of April of the year.] [Inserted by C.G. Act No. 16 of 2011, w.e.f. 2-1-2012.]