Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 114] [Entire Act] State of Jammu-Kashmir - Subsection Section 114(3) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (3)A quarterly statement of all appeals withheld with brief reasons in respect of each appeal shall be furnished by the withholding authority to the superior authority.
