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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(a) in The Orissa Vesting of Properties (in Grama Sasans) Rules, 1965

(a)half of the annual income from the tanks should be utilised, for proper repair and renovation of such tanks according to such directions as the Sub-divisional Officer may give from time to time;