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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(c) in Tamil Nadu Gramdan Villages (Repayment of Debts) Act, 1959

(c)"Gramdan villager' means any person residing on the date of the commencement of this Act in any village or hamlet specified in the Schedule or in any village or hamlet included in the Schedule by a notification under clause (b) of sub-section (2) of section 1.