Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Gujarat - Section Section 4 in Gujarat State Council for Physiotherapy Rules, 2013 4. Returning Officer. - The Registrar or any other person authorized by the State Government shall be the Returning Officer for holding the election of the members of the council.
