Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 72] [Entire Act] State of Mizoram - Subsection Section 72(d) in Mizoram Cooperative Societies Act, 2006 (d)guarantee the repayment of share capital of a co-operative and dividend thereon at such rates as may be specified by the central government or the state government;
