Gujarat High Court
Binaykumar K Singh vs Commissioner Health Medical Service & ... on 12 February, 2004
Author: A.L.Dave
Bench: A.L.Dave
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION No 1786 of 2004
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BINAYKUMAR K SINGH
Versus
COMMISSIONER HEALTH MEDICAL SERVICE & MEDICAL EDUCATION
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Appearance:
1. Special Civil Application No. 1786 of 2004
MR JV JAPEE for Petitioner No. 1
.......... for Respondent No. 1-3
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CORAM : HON'BLE MR.JUSTICE A.L.DAVE
Date of Order: 12/02/2004
ORAL ORDER
Rule.
Interim relief refused.
[ A. L. DAVE, J. ] gt HC-NIC Page 1 of 1 Created On Fri Oct 07 00:37:34 IST 2016