Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Gujarat High Court

Binaykumar K Singh vs Commissioner Health Medical Service & ... on 12 February, 2004

Author: A.L.Dave

Bench: A.L.Dave

              IN THE HIGH COURT OF GUJARAT AT AHMEDABAD



              SPECIAL CIVIL APPLICATION No 1786 of 2004



              --------------------------------------------------------------
              BINAYKUMAR K SINGH
         Versus
              COMMISSIONER HEALTH MEDICAL   SERVICE & MEDICAL EDUCATION
              --------------------------------------------------------------
              Appearance:
              1. Special Civil Application No. 1786 of 2004
                   MR JV JAPEE for Petitioner No. 1
                   .......... for Respondent No. 1-3
              --------------------------------------------------------------


                       CORAM : HON'BLE MR.JUSTICE A.L.DAVE


                       Date of Order: 12/02/2004


         ORAL ORDER

Rule.

Interim relief refused.

[ A. L. DAVE, J. ] gt HC-NIC Page 1 of 1 Created On Fri Oct 07 00:37:34 IST 2016