Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 120] [Entire Act] State of Bihar - Subsection Section 120(c) in Bihar Minor Mineral Rules, 2017 (c)issue direction to any other Department to undertake such action as essential to achieve the objective of the Act and these Rules.
